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Bombay Presidency - Section

Section 27 in The Bombay Rents, Hotel and Lodging House Rates Control Rules, 1948

27. Certificate to be sent to the Manager.

- The certificate issued under section 39 shall be sent to the manager of the hotel or owner of the lodging house concerned and a copy thereof to the lodger concerned by registered post. An office copy of the certificate shall be kept in the record of the inquiry.