Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(3)] [Section 98] [Entire Act]

State of Kerala - Subsection

Section 98(3)(a) in Kerala Factories Rules, 1957

(a)Comply with the requirements laid down in clauses (a) to (f) of sub-rule (2); and