(1)In case of initial recruitment through Competitive Examination, the recommendation of the Commission shall remain valid for a period of one year from the date of its approval by the Government. However, in extraordinary circumstances, when for any reason, appointments have not been completed and the list in the recommendation has not been exhausted, Government by special order, may extend the period of its validity to a date as necessary not later than the date of the next recommendation of the Commission.(2)In case of promotion, the recommendation of the Commission shall remain valid for a period of one year from the date of its approval by the Government.]Part-IV Departmental Examination
