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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in The U.P. Secondary Education Services Selection Board Rules, 1998

(3)The Selection Committee shall after considering the cases of candidates on the basis of lists referred to in sub-rule (2) prepare subject-wise lists of selected candidates for appointment in Lecturers grade and group-wise lists in Trained graduates grade in order of merit as disclosed by the quality points compiled under sub-rule (2). If two or more candidates obtain equal quality points then the name of the candidates who is older in age shall be placed higher in the list. The number of names in the list shall be larger (but not larger than twenty-five per cent) than the number of vacancies advertised under sub-rule (1).Explanation. - For the purposes of sub-rule (1) and this sub-rule, the word 'group-wise' means in accordance with the group specified in the explanation to sub-rule (2) of Rule 11.