Section 35(1)(a) in The Bihar (Coal Mining) Area Development Authority Act, 1986

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State of Bihar - Subsection

Section 35(1)(a) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(a)where the permission relates to the carrying out of building or other operations no such order;

(i)shall affect such of the operations as have been previously carried out;

(ii)shall be passed after these operations have been completed;