Section 3 in The Indian Evidence (West Bengal Amendment) Act, 1960
3. Amendment of section 78A of Act 1 of 1872.
- In section 78A of the said Act as inserted by the Indian Evidence (West Bengal Amendment) Act, 1955 -(1)for the words "a partitioned district or sub-district have been kept in East Bengal," the words "West Bengal have been kept in Pakistan," shall be substituted; and(2)the Explanation shall be omitted.
