Supreme Court - Daily Orders
National Insurance Co Ltd vs Sanjay Kumar Sharma on 8 September, 2015
ITEM NO.32 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 24529/2013
NATIONAL INSURANCE CO LTD Petitioner(s)
VERSUS
SANJAY KUMAR SHARMA & ORS Respondent(s)
Date : 08/09/2015 This petition was called on for hearing today.
For Petitioner(s)
Ms. Manjeet Chawla,Adv.
For Respondent(s)
Ms. Poonam A., Adv.
Mr. Birendra Kumar Mishra,Adv.
Ms. Reeta Dewan Puri, Adv.
Mr. P. N. Puri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 4 have already filed the counter affidavit.
Opportunity of respondent Nos.5 and 6 to file the counter affidavit has already been declined. Respondent No.7 has also failed to file the same, despite the warning of last opportunity. His opportunity also stands declined.
The petition stands complete. Registry to process to list the same before the Hon'ble Signature Not Verified Court, as per rules.
Digitally signed byRupam Dhamija Date: 2015.09.12 12:00:20 IST Reason:
(RACHNA GUPTA) Registrar