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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(3)(k) in The Greater Noida Industrial Development Area Building Regulations, 1992

(k)In the case of residential buildings and business/mercantile buildings constructed on plots up to 150 sq. mtrs. three windows at the start of the staircase at each floor level will be allowed.