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[Cites 0, Cited by 0] [Section 277(7)] [Section 277] [Entire Act]

State of Rajasthan - Subsection

Section 277(7)(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)any appliance, gear, equipment vehicle or other device if he satisfied that the requirement of such appliance, gear, equipment vehicle or other device is not necessary for use or equality effective measures are taken in lieu thereof: