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State of Uttar Pradesh - Section

Section 14 in The U.P. Technical Education (Non-Technical-Non-Gazetted) Service Rules, 1992

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of a year as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes; Scheduled Tribes and other categories under Rule 6.