Supreme Court - Daily Orders
Nabam Rebia And Etc. Etc. vs Deputy Speaker . on 22 February, 2016
Bench: Jagdish Singh Khehar, Dipak Misra, Madan B. Lokur, Pinaki Chandra Ghose, N.V. Ramana
SLP(C)Nos.1259-60/16 1
ITEM NO.501(PH) COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).1259-1260/2016
(Arising out of impugned final judgment and order dated 13/01/2016
in WPC No.7745/2015 and WPC No.7998/2015 passed by the High Court
of Gauhati)
NABAM REBIA AND ETC. Petitioner(s)
VERSUS
DEPUTY SPEAKER AND ORS. Respondent(s)
(With appln.(s) for directions and exemption from filing c/c of the
impugned judgment and permission to file lengthy list of dates)
Date : 22/02/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr.Fali S.Nariman, Sr.Adv.
Mr.Kapil Sibal, Sr.Adv.
Mr.Vivek Tankha, Sr.Adv.
Mr.Arunabh Chaudhary, Adv.
Ms.Heena Khan, Adv.
Mr.Subhash Sharma, Adv.
Mr.Vaibhav Tomar, Adv.
Mr.G.Panmei, Adv.
Mr.Ankur Chawla, Adv.
Mr.Nizam Pasha, Adv.
Ms.Kanika Singh, Adv.
Ms.Megha Gupta, Adv.
Mr.Ashish Jha, Adv.
Mr.Samir Malik, Adv.
Mr.D.Kumanan,Adv.
Signature Not Verified
Mr.Varun K.Chopra, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2016.02.23
17:03:15 TLT
Mr.Sachin Pujari, Adv.
Reason:
Mr.Parth T., Adv.
For Mr.Sarvesh Singh Baghel, Adv.
SLP(C)Nos.1259-60/16 2
For Respondent(s) Mr.Ashok Desai, Sr.Adv. (For RR Nos.21 to 30)
Mr.Rajiv Dalal, Adv.
Mr.Ashmeet Singh, Adv.
Mr.Anmol Chandan, Adv.
Mrs.Deepika Kalia, Adv.
Mr.Abhay Kumar, Adv.
Mr.Tenzing Tsering, Adv.
Mr.Subramonium Prasad, Sr.Adv.
Ms.Meha Aggarwal, Adv.
Mr.Aditya Singh, AOR
For RR No.16 Mr.T.R.Andhyarujina, Sr.Adv.
Mr.Satya Pal Jain, Sr.Adv.
Mr.Bhakti Vardhan Singh, Adv.
Mr.Vikas Singh Jangra, Adv.
Mr.Vikramjit Banerjee, Adv.
Mr.Amit Kumar Pathak, Adv.
Mr.Siddharth Sijoria, Adv.
Mr.Soumik Ghosal, Adv.
Mr.Ram Jethmalani, Sr.Adv.
For UOI Ms.Madhavi Divan, Adv.
Ms.Nidhi Khanna, Adv.
Mr.Jayant Mohan, Adv.
Upon hearing the counsel the Court made the following
O R D E R
SLP(C)Nos.1259-1260 of 2016 Arguments heard.
Judgment reserved.
The writ petitions be posted for hearing after the pronouncement of judgment in SLP(C)Nos.1259-1260 of 2016.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER