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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(l) in The Coal Mines Regulations, 2011

(l)Tests of every Automatic Contrivance and every brake shall be made by the engineer or other competent persons appointed for the purpose, in the following manner:-
(i)once at least in every seven days, by raising each cage or other means of conveyance, in tum, to pass the last control point above the topmost landing;
(ii)once at least in every three months, by attempting to land the descending cage at excessive speed for which, the setting of the Automatic Contrivance may be altered so that pre-determined point in the shaft is regarded as the landing; and
(iii)the results of every such tests shall be recorded in a bound paged book kept for the purpose, and shall be signed and dated by the person making the test.