Bombay High Court
Shri. Mahadeo Dnyanu Lingade And Anr vs The State Of Maharashtra Thru The ... on 30 January, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12714 OF 2018
Shri. Mahadeo Dnyanu Lingade And Anr ....Petitioner
V/S
The State Of Maharashtra Thru The Secretary, ....Respondent
School Education Dept. And Ors Mr.N.V.Bandiwadekar i/b Ashwini Navjyot Bandiwadekar For Petitioner Mrs.V.Nimbalkar AGP For Respondent No.1 to 3 Mr.A.V.Anturkar Sr.Adv. i/b Rajaram Deshmukh for Respondent No.4 CORAM : A. K. MENON, J DATE : 30th January, 2019 P.C. :
Part-Heard, stand over to 31/01/2019.
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