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Bombay High Court

Shri. Mahadeo Dnyanu Lingade And Anr vs The State Of Maharashtra Thru The ... on 30 January, 2019

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12714 OF 2018

 Shri. Mahadeo Dnyanu Lingade And Anr                  ....Petitioner
             V/S
 The State Of Maharashtra Thru The Secretary,       ....Respondent

School Education Dept. And Ors Mr.N.V.Bandiwadekar i/b Ashwini Navjyot Bandiwadekar For Petitioner Mrs.V.Nimbalkar AGP For Respondent No.1 to 3 Mr.A.V.Anturkar Sr.Adv. i/b Rajaram Deshmukh for Respondent No.4 CORAM : A. K. MENON, J DATE : 30th January, 2019 P.C. :

Part-Heard, stand over to 31/01/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 30/01/2019 ::: Downloaded on - 31/01/2019 04:07:18 :::