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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(2)(b) in The Himachal Pradesh Village Common Lands Vesting And Utilisation Act, 1974

(b)for fixing of instalments and the manner in which, the payment of amount is to be made under section 7;