Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Bihar - Subsection

Section 115(4) in Bihar Minor Mineral Rules, 2017

(4)All appeals shall be disposed of within three months from the date of the filing.