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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(8) in Punjab Detenus (Conditions of Detention) Order, 1974

(8)The Superintendent or the Officer deputed by the Superintendent of Police of the District may stop the interview if the conversation turns on any undesirable subject such as party and political matters.