Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 549] [Entire Act] State of Odisha - Subsection Section 549(1) in Orissa Municipal Rules, 1953 (1)Drains of masonary and other imprevious materials shall be provided for drainage of the courtyards, outhouses, and latrines at such levels as to connect properly with the public drains or cess-pool as the Council may require.