Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(6) in The M.P. State Veterinary Council Rules, 1993

(6)For the President of the State Council if he is not a State Government official, an amount of Rs. 100 (Rupees one hundred only) shall be paid for each meeting of the State Council and Rs. 50 (Rupees fifty only) for other meetings.