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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(14) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

14.2Depreciation shall be calculated annually as per straight-line method at the rate of depreciation as prescribed in the schedule attached to the regulations at Appendix-II:Provided that the total depreciation during the life of the project shall not exceed 90% of the approved original cost.