Delhi High Court - Orders
Dda vs Derc And Ors on 3 January, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~R-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7292/2009
DDA ..... Petitioner
Through: None.
versus
DERC AND ORS. ..... Respondents
Through: Mr Aditya Dhingra, Adv. for Mr
Anupam Varma, Adv. for R-2 to 4.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 03.01.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. There is no representation on behalf of the petitioner.
2. In any event, a request for accommodation is made on behalf of Mr Anupam Verma, who, we are told, appears for respondent nos. 2 to 4.
3. The matter will appear on the "Regular Board" in the week commencing from 22.04.2024, according to age and seniority.
RAJIV SHAKDHER, J AMIT BANSAL, J JANUARY 3, 2024 aj Click here to check corrigendum, if any This is a digitally signed order.
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