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Delhi High Court - Orders

Dda vs Derc And Ors on 3 January, 2024

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Amit Bansal

                                    $~R-1
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           W.P.(C) 7292/2009

                                                DDA                                                                        ..... Petitioner
                                                                                      Through:                 None.
                                                                                      versus

                                                DERC AND ORS.                                                            ..... Respondents
                                                                                      Through:                 Mr Aditya Dhingra, Adv. for Mr
                                                                                                               Anupam Varma, Adv. for R-2 to 4.
                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                             ORDER

% 03.01.2024 [Physical Hearing/Hybrid Hearing (as per request)]

1. There is no representation on behalf of the petitioner.

2. In any event, a request for accommodation is made on behalf of Mr Anupam Verma, who, we are told, appears for respondent nos. 2 to 4.

3. The matter will appear on the "Regular Board" in the week commencing from 22.04.2024, according to age and seniority.

RAJIV SHAKDHER, J AMIT BANSAL, J JANUARY 3, 2024 aj Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/01/2024 at 21:42:04