Section 68(2)(d) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(2)(d) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(d)uses the denomination of such variety registered under this Act in any manner reasonably likely to lead to the belief that the variety or its propagating material in connection with which it is used is designated or described by that denomination; or

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Union of India - Subsection

Section 68(2)(d) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001