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State of Haryana - Section

Section 14 in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

14. Creation of teaching and non-teaching posts.

- Notwithstanding anything contained in this Act, the University shall not create any teaching and non-teaching post or revise the pay scale of the teaching and non-teaching employees without obtaining the prior approval of the Government.