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[Cites 0, Cited by 2] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(1) in The Delhi Sikh Gurdwaras Act, 1971

(1)The Central Government may, by notification in the Official Gazette, appoint a suitable person to be the Director Gurdwara. Election in whom shall vest the superintendence, direction and control of the preparation of electoral rolls for, and the conduct of, elections of members of the Committee.