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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(3) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(3)The Director may approve or disapprove the proposed increase in fee if he is of the opinion that such an increase is necessary due to increase in the facilities provided in the institution and may disapprove, for reasons to be recorded in writing.