Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(6)] [Section 96] [Entire Act] NCT Delhi - Subsection Section 96(6)(a) in The Delhi Co-Operative Societies Act, 2003 (a)a quorum of members is not present at the special general body meeting called under sub-section (4) or sub-section (5); or