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Rajasthan High Court - Jaipur

Satish Kumar Nagar vs Sunil Mitra And Others on 15 November, 2010

Bench: Arun Mishra, Mohammad Rafiq

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR 
RAJASTHAN
BENCH AT JAIPUR.

O R D E R

D.B. CIVIL CONTEMPT PETITION NO.704/2010.

Satish Kumar Nagar
Vs.
Shri Sunil Mitra & Ors. 

Date of Order :                   November 15, 2010.
PRESENT
HON'BLE THE ACTING CHIEF JUSTICE MR.ARUN MISHRA
HON'BLE MR.JUSTICE MOHAMMAD RAFIQ
Smt. Naina Saraf for the petitioner. 
Shri R.B. Mathur for the respondents. 
******	
BY THE COURT:-

Issue notice. Shri R.B. Mathur, learned counsel accepts notice on behalf of the respondents. Hence notice need not be issued.

Heard finally with the consent of the parties. This contempt petition is disposed of in terms of the following consent order:-

It is assured on behalf of the respondents that the work will be taken from the employees however they will have to receive the payment from the contractor and they will not claim direct relationship with the Income-tax Department. Joining has already been allowed as per the order passed by this Court and their functioning will be subject to the ultimate outcome of the writ application.
The contempt petition is disposed of. Notice of contempt is discharged.
        (MOHAMMAD RAFIQ), J.        (ARUN MISHRA), Acting CJ.       
anil