Section 36(2)(b) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(b)in the case of the Head referred to in sub-rule (1) -

(i)one member who shall be the President of the Management;

(ii)one member to be nominated by the Head from amongst the employees of any private school;

(iii)one member chosen by the President from the panel of Head Masters on whom State/National Award has been conferred.]

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