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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(6) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(6)After the ballot paper has been taken back, the Election Officer shall record on its back the words "Cancelled, Voting procedure violated" and put his signature below these words.