Section 67(2) in Universities of Agricultural Sciences Act, 2009
(2)The State Co-ordination Committee shall consist of the following members, namely:-(a)The Minister in charge of Agriculture, Government of Karnataka shall be the Chairperson;(b)The Vice-Chancellor of All Agricultural Universities in the State;(c)The Directors of Education, Research and Extension of all Agricultural Universities(d)Registrars of all the Agricultural Universities in the State.(e)The Secretary to Government, Agriculture Department shall be the Member Secretary.
