Section 13(2)(b) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(b) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992

(b)the form of application for compensation and particulars it may contain and fees if any, to be paid, in respect of the application for compensation:

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State of Tamilnadu - Subsection

Section 13(2)(b) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992