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[Cites 0, Cited by 0] [Section 2(41)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(41)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)securities, stocks, debentures or shares the interest whereon has been guaranteed by the Central or the State Government;