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Telecom Regulatory Authority Of India - Section

Section 6 in Telecommunication Tariff Order, 1999

6. Flexibility and Packages.

- (i) The service provider shall offer the standard package(s) to all subscribers.
(ii)Where a tariff has been specified as a ceiling, no tariff shall be fixed in excess of such ceiling.
(iii)Where a tariff has been specified as a floor, no tariff shall be fixed below such floor.
(iv)In all other cases, a service provider may, in addition to the standard package, offer alternative combinations of tariff to different classes of subscribers in a non-discriminatory manner.
[Provided that every service provider providing cellular mobile service shall offer to the subscriber at least one pre-paid and one post-paid Tariff plan with pulse duration of one second for local and national long distance calls.] [Inserted by Notification No. 301-26/2011-ER, dated 20.4.2012.]