Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105(3)] [Section 105] [Entire Act] State of Haryana - Subsection Section 105(3)(d) in Haryana Co-operative Societies Rules, 1989 (d)if none of the means aforesaid is available by affixing it at some conspicuous part of his last known place of abode or business.