Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(17)(e) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(e)any person who is liable to pay the owner damages for the use and occupation of any land or building;