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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5)(b) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(b)The police will specifically comment if the engaging or employing the person under verification by the private security agency will pose a threat to National Security.