Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Tamilnadu - Subsection Section 130(d) in Tamil Nadu Panchayats Act, 1994 (d)lower an enclosing wall or fence which, by reason of its height and situation, obstructs the view of traffic so as to cause danger.
