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Union of India - Section
Section 6 in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994
6. Fee for an examination.
- A candidate for admission to an examination for the grant of certificates specified the rule 3 shall pay fees in the following scale.| (i)First-Class REC and Second-Class REC | |
| (a)Part I | 250.00 |
| (b)Part II and or Part III | 250.00 |
| (ii)General and Restricted operator certificates Part II and or PartIII | 250.00 |
| (iii)Conversion examination from ROGC and SND Class COP | 250.00 |
| (vi)Re-examination for the renewal of certificate to operate endorsedin the certificate | 250.00 |
| (Feefor an Examination specified above is subject to revision byCentral Government from time to time) |