Supreme Court - Daily Orders
Arkay Energy (Rameswaram) Limited vs Tamil Nadu Pollution Control Board on 10 January, 2022
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.801 Court 11 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 1274/2022 in Civil Appeal
No. 7754 of 2021
ARKAY ENERGY (RAMESWARAM) LIMITED Petitioner(s)
VERSUS
TAMIL NADU POLLUTION CONTROL BOARD & ORS. Respondent(s)
Date : 10-01-2022 This application was mentioned today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Mentioned by Mr. M. S. Krishnan, Sr. Adv.
Mr. Balaji Srinivasan, AOR
For Respondent(s)
UPON being mentioned by counsel the Court made the following
O R D E R
List this application on 12.01.2022 (Wednesday) subject to curing of defects.
(JAYANT KUMAR ARORA) (ANITA RANI AHUJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2022.01.10 16:42:57 IST Reason: