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Supreme Court - Daily Orders

Arkay Energy (Rameswaram) Limited vs Tamil Nadu Pollution Control Board on 10 January, 2022

Bench: Hemant Gupta, V. Ramasubramanian

     ITEM NO.801                    Court 11 (Video Conferencing)            SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     MISCELLANEOUS APPLICATION Diary No(s). 1274/2022 in Civil Appeal
     No. 7754 of 2021

     ARKAY ENERGY (RAMESWARAM) LIMITED                                   Petitioner(s)

                                                    VERSUS

     TAMIL NADU POLLUTION CONTROL BOARD & ORS.                           Respondent(s)

     Date : 10-01-2022 This application was mentioned today.

     CORAM :                 HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     Mentioned by                      Mr. M. S. Krishnan, Sr. Adv.
                                       Mr. Balaji Srinivasan, AOR

     For Respondent(s)

                         UPON being mentioned by counsel the Court made the following
                                               O R D E R

List this application on 12.01.2022 (Wednesday) subject to curing of defects.

(JAYANT KUMAR ARORA) (ANITA RANI AHUJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2022.01.10 16:42:57 IST Reason: