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State of Odisha - Section

Section 15 in Rules Relating to Staff of the Orissa State Bar Council

15.

The minimum qualification for a Junior Clerk shall be as under :
(i)He shall be a graduate in Arts, Commerce, Science or have any equivalent qualification.
(ii)He shall have proficiency in typing in English.
(iii)He may preferably have two years experience in a similar capacity in a Public Office.
(iv)He shall not be below 23 years of age and above 30 years of age.
The qualification as laid down in Clauses (iii) and (iv) may be relaxed by the Bar Council in its discretion, but in no case he shall be below the age of 21 years.The scale of pay of the Junior clerk shall be per month 950-20-1150-EB-25-1500/-.