Supreme Court - Daily Orders
Calcutta Industrial Supply ... vs Commissioner Of Service Tax on 5 March, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.21 COURT NO.3 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1849/2018
CALCUTTA INDUSTRIAL SUPPLY CORPORATION Appellant(s)
VERSUS
COMMISSIONER OF SERVICE TAX Respondent(s)
(FOR ADMISSION and IA No.22867/2018-PERMISSION TO FILE LENGTHY LIST
OF DATES)
Date : 05-03-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. Kartik Kumar, Adv.
Mr. S.B. Sharma, Adv.
Mr. Praveen Kumar, AOR
Ms. Babita Sant, Adv.
Ms. Sunaina Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the appellant and perused the relevant material.
Permission to file list of dates is granted. Appeal is admitted.
Tag with Civil Appeal No.7 of 2018.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.03.06 17:45:58 IST Reason: