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Supreme Court - Daily Orders

Calcutta Industrial Supply ... vs Commissioner Of Service Tax on 5 March, 2018

Bench: Ranjan Gogoi, R. Banumathi

     ITEM NO.21                            COURT NO.3                  SECTION XVI

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                                   Civil Appeal   No(s).   1849/2018

     CALCUTTA INDUSTRIAL SUPPLY CORPORATION                             Appellant(s)

                                                  VERSUS

     COMMISSIONER OF SERVICE TAX                                        Respondent(s)

     (FOR ADMISSION and IA No.22867/2018-PERMISSION TO FILE LENGTHY LIST
     OF DATES)


     Date : 05-03-2018 This appeal was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MRS. JUSTICE R. BANUMATHI

     For Appellant(s)               Mr.   Kartik Kumar, Adv.
                                    Mr.   S.B. Sharma, Adv.
                                    Mr.   Praveen Kumar, AOR
                                    Ms.   Babita Sant, Adv.
                                    Ms.   Sunaina Kumar, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard the learned counsel for the appellant and perused the relevant material.

Permission to file list of dates is granted. Appeal is admitted.

Tag with Civil Appeal No.7 of 2018.

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.03.06 17:45:58 IST Reason: