Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 12 January, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
ORDER SHEET
AP No. 641 of 2016
N THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SIKHA BASU
Versus
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 12th January, 2018.
Mr. Rupak Ghosh,
Mr. Sayak Chakraborty, Advs.
...for the petitioner
Mr. Sourav Kr. Mukherjee, Adv.
...for the respondent
The Court : Counsel for the parties are present. Counsel for the respondent submits that his affidavit-in-opposition affirmed in July, 2017 has not yet been filed in Court although the said affidavit has been served on the petitioner. He further prays for time on the ground of a change of the advocate handling the matter.
Accordingly, such prayer is granted and the matter will appear in the list on 2nd February, 2018.
Affidavit-in-opposition filed by the respondent is taken on record.
(MOUSHUMI BHATTACHARYA, J.) TR/