Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 63 in Andhra Pradesh Forest Act, 1967 63. Forest Officers deemed public servants. - All forest officers shall be deemed to be public servants within the meaning of section 21 of the Indian Penal Code.
