Delhi High Court - Orders
Principal Commissioner Of Income Tax ... vs Jakhotia Plastics Pvt. Ltd on 18 January, 2019
Bench: S. Ravindra Bhat, Rajiv Shakdher, A.K. Chawla
$~S-1 TO 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 727/2017
+ ITA 728/2017, C.M. APPL.31671/2017
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW
DELHI ..... Appellant
versus
JAKHOTIA PLASTICS PVT. LTD. ..... Respondent
+ ITA 952/2017
JAKHOTIA PLASTIC LTD. ..... Appellant
versus
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3
..... Respondent
Through: Dr. Rakesh Gupta, Sh. Somil Agarwal, Sh.
Rohit Kumar Gupta and Ms. Monika Ghai, Advocates,
for Respondents in Item Nos. 1 and 2 and for appellant
in Item No.3.
Sh. Asheesh Jain, Sr. Standing Counsel with Sh.
Dushyant Sarna, Advocate, for appellant, in Item Nos.
1 and 2.
Sh. Ruchir Bhatia, Advocate, for Respondent, in Item
No.3.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE A.K. CHAWLA
ORDER
% 18.01.2019 Hon'ble Larger Bench did not assemble today. List on 12.04.2019.
By order COURT MASTER JANUARY 18, 2019/AJK