Madhya Pradesh High Court
Ram Kumar Pandey vs The State Of Madhya Pradesh on 10 April, 2015
WP-8019-201 1 (RAM KUMAR PANDEY Vs THE STATE OF MADHYA PRADESH) 10-04-2015 Shri R. Barkur, learned counsel for the petitioner. The petitioner is directed to pay fresh p.f. for issuance of notice to the respondent
no.3 within seven days. (RAVI SHANKAR JHA) JUDGE