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Union of India - Section

Section 14 in The Water (Prevention And Control Of Pollution) Rules, 1975

14. Tours by consulting engineer .-The consulting engineer may undertake tours within the country for the performance of the duties entrusted to him by the Central Board and in respect of such tours he shall be entitled to travelling and daily allowances as admissible to a Grade I officer of the Central Government. He shall, however, get the prior approval of the Member-Secretary to his tour programme.