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State of Tamilnadu - Section

Section 16 in Tamil Nadu Lokayukta Act, 2018

16. Distribution of business amongst Benches.

- Where Benches are constituted, the Chairperson may, from time to time, by notification, make provisions as to the distribution of the business of the Lokayukta amongst the benches and also provide for the matters which may be dealt with by each Bench.