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State of Haryana - Section

Section 87 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

87. Notification of grant of licence.

- On receiving an intimation in writing from the applicant that he is willing to accept a licence in the form approved by the Commission and after the applicant satisfies the conditions specified for the grant of the licence, the Commission may direct the publication of the licence or such part or gist thereof as the Commission considers appropriate.