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State of Uttar Pradesh - Section

Section 7 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

7. Responsibilities of the persons in the service of the State Government and the Board.

- It shall be the duty of every person in the service of the Government of any State or a Board to comply with the directions given by the State Government from time to time to carrying into execution in that State the provisions of the Act and these rules.