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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(x) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(x)to appoint persons working in any University or academic institution, including those located outside the country, as teachers of the University for a specified period, however, for appointing any foreigner, prior permission of the Government shall be taken;