Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Tripura - Subsection Section 103(2) in Tripura Municipal Act, 1994 (2)Notice of prohibition under sub-section (1) shall be pasted in conspicuous places at or near both ends of public streets or in such other manner as the Municipality may decide.
